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State of Bihar - Section

Section 28 in Bihar Boilers Attendants' Rules, 1948

28. Fees of candidates found ineligible.

- Candidates found ineligible for any examination may be allowed to appear without payment of a second fee at any one of the subsequent examinations held within one year from the date of payment of fee for which they might be eligible, or they may apply, within one year from the date of payment, for a refund of the fee.