Kerala High Court
Anuraj T.R vs Divya on 5 April, 2024
Author: Raja Vijayaraghavan
Bench: V Raja Vijayaraghavan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
&
THE HONOURABLE MR. JUSTICE P.M.MANOJ
Friday, the 5th day of April 2024 / 16th Chaithra, 1946
MAT.APPEAL NO. 794 OF 2023
OP(G&W)169/2019 OF FAMILY COURT, MAVELIKKARA.
APPELLANT(S):
ANURAJ T.R., AGED 37 YEARS, THANDASSERIL HOUSE, VARANTHANAPPALLY
P.O., VARANTHANAPPALLY VILLAGE, CHALAKKUDY TALUK, THRISSUR DISTRICT,
PIN - 680307
BY ADVS. ANOOP V.NAIR, ROHITH C., TANOOSHA PAUL,
RESPONDENT(S):
DIVYA, AGED 36 YEARS, KAMALADALAM, MANNAR P.O., MANNAR VILLAGE,
CHENGANNUR TALUK, ALAPPUZHA,, PIN-689121.
BY ADVS. ADITHYA RAJEEV, S.PARVATHI
This Matrimonial appeal having come up for orders on 05.04.2024, the
court on the same day passed the following:
(P.T.O)
RAJA VIJAYARAGHAVAN V & P.M.MANOJ, JJ.
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Mat.Appeal No.794 of 2023
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Dated this the 5th day of April 2024
ORDER
Raja Vijayaraghavan, J.
The learned counsel for the respondent wife submitted that, though on all Saturdays, the child is brought to the premises of the Family Court, Mavelikkara, the petitioner has not appeared on at least three occasions. He submits that, tomorrow also, the child will be produced in the Family Court, Mavelikkara at 10 a.m. The petitioner shall be present at 10 a.m. tomorrow (06.04.2024).
Post on 09.04.2024.
Sd/-
RAJA VIJAYARAGHAVAN V JUDGE Sd/-
P.M.MANOJ JUDGE ncd 05-04-2024 /True Copy/ Assistant Registrar