Delhi High Court - Orders
Gurbakhsh Singh Ba, Builders Private ... vs Fortis Hospital Limited Escort Heart ... on 24 November, 2022
Author: Navin Chawla
Bench: Navin Chawla
$~10-11 (company)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CO.PET. 299/2015 & CO.APPL. 1353/2015, 1354/2015
GURBAKHSH SINGH BA, BUILDERS PRIVATE LIMITED
..... Petitioner
Through: Mr.Rajshekhar Rao, Sr. Adv. with
Mr.Ravi Kapoor, Mr.Karthik Sundar,
Advs.
versus
FORTIS HOSPITAL LIMITED ESCORT HEART INSTITUTE &
RESEARCH CENTRE ..... Respondent
Through: Mr.S.Kulshrestha, Adv.
(11) CO.PET. 354/2015 & CO.APPL. 1539/2015, 1540/2015
GURBAKHSH SINGH BA BUILDERS PRIVATE LIMITED
..... Petitioner
Through: Mr.Rajshekhar Rao, Sr. Adv. with
Mr.Ravi Kapoor, Mr.Karthik Sundar,
Advs.
versus
FORTIS HOSPITAL LIMITED ..... Respondent
Through: Mr.S.Kulshrestha, Adv.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 24.11.2022 List for hearing on 28th February, 2023.
NAVIN CHAWLA, J NOVEMBER 24, 2022 RN Signature Not Verified Digitally Signed By:RENUKA NEGI Signing Date:28.11.2022 13:03:28 Signature Not Verified Digitally Signed By:RENUKA NEGI Signing Date:28.11.2022 13:03:28