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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Maharashtra - Subsection

Section 7(2)(ii) in The Maharashtra Narcotic Drags and Psychotropic Substances Rules, 1985

(ii)the number of the licence for sale, or of the permit for possession, of poppy straws held by the applicant;