Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Gauhati High Court

Page No.# 1/8 vs The State Of Assam And 5 Ors on 20 April, 2021

Author: Sudhanshu Dhulia

Bench: Sudhanshu Dhulia, Manash Ranjan Pathak

                                                                 Page No.# 1/8

GAHC010031952021




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                              Case No. : WA/69/2021

         SHYAMALIMA DAS AND 38 ORS
         D/O NABIN DAS, R/O HOUSE NO. 3, KUNDIL NAGAR, HIRIMBAPUR PATH,
         ODALBAKRA, GUWAHATI, DIST. KAMRUP(M) (ASSAM), PIN-781034

         2: GAUTAM DAS
          S/O GOHINDRA CHANDRA DAS
         VILL MENIPUR PART I
          PO SILDUBI
          DIST. CACHAR (ASSAM)
          PIN 788112

         3: MUKTADIR HUSSAIN LASKAR
          C/O ALIM UDDIN LASKAR
         VILL UTTARJOSNABAD-I
          PO LALA
          DIST. HAILAKANDI (ASSAM)
          PIN-788163

         4: MOHESH BAISHNAB
          S/O LAKSHINDAR BAISHNAB
         VILL KHELMA PT-I. PO GUMAR BAZAR
          DIST. CACHAR (ASSAM)
          PIN-788815

         5: BISHAL LASKAR
          S/O RAKESH LASKAR
         VILL KHELMA PT-I
          PO GUMRA BAZAR
          DIST CACHAR (ASSAM)
          PIN-788815

         6: DILWAR HUSSAIN
          S/O RAFIQUL HOQUE
         VILL KAZIRGRAM
                                                      Page No.# 2/8

PO BHANGA BAZAR
DIST KARIMGANJ (ASSAM)
PIN-788701

7: ASHALATA DEVI
 S/O SAILESH NATH
VILL BAKRIHARWAR PART I
 PO PANCHGRAM
 DIST HAILAKANDI (ASSAM)
 PIN-788802

8: ANJANA SINGHA
 C/O KRISHNA KUMAR SINGHA
VILL KASHIPUR
 PO BORKHOLA
 DIST CACHAR (ASSAM)
 PIN-788110

9: R K BINDIYA SANA
 D/O BIRENDRA SANA VILL CHNDAM LEIKAI PO KAPTANPUR
 DIST CACHAR (ASSAM)
 PIN-788119

10: AMIT BORO
 S/O PRAMOD BORO
VILL BONDAIJARONI
 PO NO.2 PIRAKATA
 DIST SONITPUR(ASSAM)
 PIN-784110

11: DEEP JYOTI SAIKIA
 S/O LATE JADAB SAIKIA
VILL BARPUKHURI
 PO KABIRALI
 DIST. UDALGURI (ASSAM)
 PIN-784525

12: MOHAMMAD SALIM AHMED
 S/O MOHAMMAD JALAL UDDIN
VILL GULCHARA
 PO GULCHARA
 DIST. KARIMGANJ
ASSAM
 PIN-788720

13: SALIM BANI AMIN
 S/O ABDUR RASHID
VILL CHAILA BARI
                                         Page No.# 3/8

PO KIRTAN PARA
DIST. BONGAIGAON
ASSAM
PIN-783384

14: JYOTSNA RANI DEVI
 D/O SUBUDH CHANDRA NATH
VILL MAYENGIA GAON
 PO CHARAI BAHI
 DIST MORIGAON ASSAM
 PIN-782106

15: RINKI DEKA
 C/O KHAGENDRA NATH DEKA VILL SARIKOT
 PO SARIKOT
 DIST. KAMRUP (R)
ASSAM
 PIN 781380

16: KABITA KUMARI
W/O APURBA KATAKY
VILL AMLOKHI DOLONI
 PO HALEM DIST. BISWANATH ASSAM
 PIN-784170

17: BHAWANI NARAH
 D/O NIRAN NARAH
VILL PUTABIL
 PO BORGOYA KHAGORI
 DIST. LAKHIMPUR
 PIN 787031

18: RUPSHAN AHMED BARBHUIYA
 S/O FOKOR UDDIN BARBHUIYA
VILL PURBOKITTERBOND II
 PO AMALA
 DIST. HAILAKANDI
 PIN 788164

19: MOUMITA GOPE
 D/O RAM KUMAR GOPE
VILL DUHALIA
 PO DUHALIA
 DIST. KARIMGANJ
 PIN-788724

20: SURAJIT DEY
 S/O SUBAL DEY
                              Page No.# 4/8

VILL DAKHIN GOLAGHAT BASTI
PO HOJAI
DIST. HOJAI
PIN 782435

21: MARFUN NEHAR BEGM
 C/O NARUL HAQUE
VILL ULUBARI
 PO JANGALPARA
 DIST. DARRANG
 PIN 784116

22: CHAMPAK JYOTI DAS
 C/O DWIJEN DAS
VILL BHATHIPARA
 PO CHHAYGAON
 DIST. KAMRUP (R)
 PIN 781124

23: ARIFA BEGUM
 C/O SARIFUDDIN AHMED
VILL KALYANPUR
 PO MORIGAON
 DIST. MORIGAON
 PIN-782105

24: MUSADDIKA AHMED
 C/O ERSHAD AHMED
VILL KALYANPUR
 PO MORIGAON
 DIST. MORIGAON
 PIN-782105

25: PANKAJ DHUNGANA
 S/O BHOLA DHUNGANA
VILL KAMAR PATHAR
 PO BORGAON
 DIST. SONITPUR
 PIN-784149

26: TANUSRI SHILL
 S/O DHANESH SHILL
VILL KATONGAON
 PO THELAMARA
 DIST. SONITPUR
 PIN-784149

27: RAJESH KR. DEORI
                                      Page No.# 5/8

C/O DIMBAJIT DEURI
R/O HOUSE NO. 43
JUGASHREE NAGAR MODERN SCHOOL ROAD
PO KAHILIPARA
DIST. KAMRUP (M)
PIN 781019

28: SANGHITA DEY
 D/O SWAPAN KUMAR DEY
VIL DEBESHWAR BHABAN
 JAGAT KUTIR
 DIST SILCHAR
ASSAM
 PIN 788004

29: PARISMITA DEORI
 C/O DIMBAJIT DEURI
 R/O HOUSE NO 43
 JUGASHREE NAGAR
 MODERN SCHOOL
 ROAD
 KAHILIPARA
 DIST. KAMRUP (M)
 PIN 781019

30: MARZIA SULTANA LASKAR
 D/O NIZAM UDDIN LASKAR
VILL KANAKPUR PART I
 DIST. CACHAR
 PIN-788006

31: SUSMITA BHATTACHARJEE
 D/O SWAPAN KUMAR BHATTACHARJEE
VIVEKANANDA ROAD
W/O 7
 PO LALA DIST HAILKANDI(ASSAM)
 PIN-788163

32: SUTOPA DAS
 D/O LATE SURAJIT CH. DAS
VILL UDHARBOND
 PO UDHARBOND
 DIST. CACHAR
 PIN 788030

33: SWEETY CHAKRABORTY
 D/O LATE RANJIT CHAKRABORTY
VILL UDHARBAND DAYAPUR
                                                        Page No.# 6/8

DIST. CACHAR ASSAM
PIN -788030

34: JAYANTA BORUAH
 S/O JIBAN BORUAH
VILL BIHPURIA WARD NO. 4
 PO BIHPURIA
 DIST. LAKHIMPUR
ASSAM
 PIN 784161

35: LIPI SAIKIA
 D/O ARUN SAIKIA
VILL NIZ GOHPUR
 PO GOHPUR
 DIST. BISWANATH
 PIN 784168

36: JOYSHREE SAIKIA
 D/O ROBIN SAIKIA VILL NORTH HATIBARGAON L.K ROAD NEAR PKB
NURSINGH HOME PO HAIBARGAON
 DIST NAGAON
ASSAM
 PIN 782002

37: RAFIQUL ISLAM
 C/O LATE AMIR UDDIN VILL URIA GRANT TUBUKI
 PO JUMARMUR
 DIST. NAGAON ASSAM
 PIN -782427

38: SUHEL AHMED
 S/O LATE NOOR AHMED VILL KANKALASH
 PO BHANGA BAZAR
 DIST. KARIMGANJ
ASSAM
 PIN-788701

39: PRITILATA DAS
 D/O LT. NARESH CHANDRA DAS
VILL PO FAKUA GRAM DIST. KARIMGANJ
ASSAM
 PIN- 78872

VERSUS

THE STATE OF ASSAM AND 5 ORS
REP. BY THE COMMISSIONER SECRETARY, TO THE GOVT. OF ASSAM,
                                                                     Page No.# 7/8

            EDUCATION ELEMENTARY DEPARTMENT, DISPUR, GUWAHATI-781006

            2:THE DIRECTOR
             ELEMENTARY EDUCATION
            ASSAM
             KAHILIPARA
             GUWAHATI-781019

            3:THE UNION OF INDIA
             REP. BY THE JOINT SECRETARY TO THE GOVT. OF INDIA
             DEPTT. OF SCHOOL EDUCATION AND LITERACY
             MINISTRY OF HUMAN RESOURCE DEVELOPMENT
             SASTRI BHAWAN
             NEW DELHI-110001

            4:THE AXOM SARBA SIKSHA ABHIJAN MISSION
             REP. BY THE MISSION DIRECTOR
             SARBA SIKSHA ABHIJAN MISSION
            ASSAM
             KAHILIPARA
             GUWAHATI-781019

            5:THE NATIONAL COUNCIL OF TEACHER EDUCATION
             (A STATUTORY BODY OF GOVT. OF INDIA) HAVING ITS OFFICE AT HANZ
            BHAWAN WING II BAHADUR SHAH ZAFARMARG
             NEW DELHI-110002

            6:THE MISSION DIRECTOR
             SARBA SIKSHA ABHIJAN MISSION
            ASSAM
             KAHILIPARA
             GUWAHATI-78101

Advocate for the Petitioner   : MR. K M MAHANTA


Advocate for the Respondent : SC, SSA

Page No.# 8/8 BEFORE HON'BLE THE CHIEF JUSTICE MR. SUDHANSHU DHULIA HON'BLE MR. JUSTICE MANASH RANJAN PATHAK 20.04.2021 (Sudhanshu Dhulia, CJ) Heard Mr. K. K. Mahanta, learned senior counsel for the appellants. Also heard Mr. S. Bora, learned Standing Counsel, SSA for the respondents.

Mr. S. Bora, learned Standing Counsel, SSA submits that that he has filed affidavit which is on record.

List on 04.05.2021.

In the meantime, Mr. K. K. Mahanta, learned senior counsel for the appellants may file rejoinder affidavit.

                      JUDGE                     CHIEF JUSTICE



Comparing Assistant