Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 10 in The Clean Energy Cess Rules, 2010

10. Cess shall be shown separately in the invoice or bill.

- Cess shall be shown separately by the producer in the bill or invoice raised in respect of specified goods.