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[Cites 0, Cited by 0] [Section 427(25)] [Section 427] [Entire Act]

State of Madhya Pradesh - Subsection

Section 427(25)(c) in The M.P. Municipal Corporation Act, 1956

(c)the prevention of cruelty, nuisance, obstruction and overcrowding in, or in the approaches to, or in the passage of, private markets;