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Union of India - Section

Section 4 in The Naga Hills-Tuensang Area Act, 1957

4. Amendment of the Delimitation Order.

In the Delimitation of Parliamentary and Assembly Constituencies Order, 1956,--
(a)in the First Schedule, in the entry in column 3 against serial No. 37, the words "Naga Hills", shall be omitted; and
(b)in the Second Schedule, in the part relating to Assam, the heading "Naga Hills District" and all entries against serial Nos. 16, 17 and 18 shall be omitted.