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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

NCT Delhi - Subsection

Section 8(1)(b) in The Delhi Plastic Bag (Manufacture, Sales and Usage) and Non-Biodegradable Garbage (Control) Act, 2000

(b)that the minimum thickness of recycled bags & virgin bags shall not be less than 20 microns or any minimum thickness as specified by the Government;