Madhya Pradesh High Court
Mahendra @ Raju Singh vs The State Of Madhya Pradesh on 26 July, 2024
Author: Anand Pathak
Bench: Anand Pathak
1 MCRC-17955-2024 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 17955 of 2024 (MAHENDRA @ RAJU SINGH Vs THE STATE OF MADHYA PRADESH ) Dated : 26-07-2024 Parties through their counsel.
List this case in the week commencing 05-08-2024.
(ANAND PATHAK) JUDGE Anil* Signature Not Verified Signed by: ANIL KUMAR CHAURASIYA Signing time: 7/27/2024 6:18:56 PM