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State of Tamilnadu - Section

Section 16A in Multi-Storeyed and Public Buildings Rules, 1973

16A. [ Water Conservation. [Inserted by G.O. Ms. No. 138, Municipal Administration and Water Supply Department (MAI), dated 11th October, 2002.]

- For effective conservation of rain-water, application for permission to construct or reconstruct or alter or add to a public building shall contain water conservation proposals as detailed in rule 7-A.]