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[Cites 0, Cited by 1] [Section 25(1)] [Section 25] [Entire Act]

State of Andhra Pradesh - Subsection

Section 25(1)(j) in Jawaharlal Nehru Technological Universities Act, 2008

(j)the fees to be charged for courses of study, research, experimentation and practical training in the Constituent Colleges and for admission to the examinations for degrees, diplomas and certificates of the University;