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Central Administrative Tribunal - Delhi

Mohit Kumar vs Ajay Bhushan Pandey &Amp; Ors on 25 November, 2019

              Central Administrative Tribunal
                      Principal Bench

                     CP No. 740/2018
                     OA No.1340/2018

        New Delhi, this the 25th day of November, 2019

     Hon'ble Mr. Justice L. Narasimha Reddy, Chairman
          Hon'ble Mr. Mohd. Jamshed, Member (A)


1.     Mohit Kumar, Inspector (Examiner), Group 'B'
       Aged 27 Years, S/o Sh. Ram Niwas,
       R/o H.No. 4684, Block-D,
       Near Rajiv Gandhi School, Rajendra Park,
       Gurgaon, Haryana

2.     Pradeep Raj Nutakki,
       Inspector (Examiner), Group 'B'
       Aged 30 Years, S/o Sh. Arun Rao,
       R/o H.No. 4-11/1, Pallekona (PO),
       Bhattiprolu (ND), Guntur (07)
       A.P. 522256

3.     Anuj Singh, Inspector (Examiner), Group 'B'
       Aged 29 Years, S/o Sh. Ramesh Chand,
       R/o D-205, Thitra Township,
       Pallavram, Chennai.

4.     Rahul Sharma,
       Inspector (Examiner), Group 'B'
       Aged 28 Years, S/o Sh. Sutinder Bhushan,
       R/o 11-A, Tribune Bagh, Ambala Cantt.,
       Haryana-133001.

5.     Vijay Choudhary,
       Inspector (Examiner), Group 'B'
       Aged 26 Years, S/o Sh. Bijendra Kumar,
       R/o VPO Niwal, Teh. Nawalgarh,
       Distt. Jhunjhunu, Rajasthan-333305.

6.     Manish Kumar Singh,
       Inspector (Examiner), Group 'B'
       Aged 31 Years,
       S/o Sh. Shyam Pal Singh,
       R/o A-937/10, Indira Nagar,
       Lucknow-226016, U.P.
                             2
                                  CP No. 740/2019 in OA No. 1340/2018




7.   Sanjay Singh Dhami,
     Inspector (Examiner), Group 'B'
     Aged 30 Years,
     S/o Sh. Kishan Singh Dhami,
     R/o 43, B1-9, Jain Green Acre,
     Pallavaram, Ch.43.

8.   Rahul Yadav, Inspector (Examiner), Group 'B'
     Aged 28 Years,
     S/o Sh. Ramanand Yadav,
     R/o VPO - Zainabad, Distt. & Teh. Rewari,
     Haryana-123411.

9.   Rahul Bansal,
     Inspector (Examiner), Group 'B'
     Aged 25 Years,
     S/o Sh. Tara Chand Bansal,
     R/o Bansal Laghu Udyog,
     Near Kherapati Market, Govindgarh,
     (Alwar) Rajasthan-301604

10. Prem Sagar Akula,
    Inspector (Examiner), Group 'B'
    Aged 32 Years,
    S/o Sh. Ajay Kumar Akula,
    R/o FF3, Saffron Heights Zamin Pallavavam
    Chennai-600117,

11. Rahul Raghuvanshi,
    Inspector (Examiner), Group 'B'
    Aged 27 Years,
    S/o Sh. Raghuveer Singh Raghuvanshi,
    R/o S-1, Plot No. 1178 A,
    Park Anna Nagar West Ext. Chennai-600101.

12. Pushpa Phani Pathi,
    Inspector (Examiner), Group 'B'
    Aged 29 Years,
    S/o Sh. Ramesh
    R/o 11-64-4 (B), Ghandinagar,
    Near MRO Office, Akividu, A.P. 534235.

13. P. Sreekanth Reddy,
    Inspector (Examiner), Group 'B'
    Aged 29 Years,
    S/o Sh. Padnabha Reddy P,
                             3
                                    CP No. 740/2019 in OA No. 1340/2018


     R/o H.No. 505, Chitra Auenue,
     Choolaimedu, Chennai-94.

14. K. Sreeniwsulu,
    Inspector (Examiner), Group 'B'
    Aged 29 Years,
    S/o Sh. K. Obaiah,
    R/o 4/741, Ramnagar, 7th Main Road,
    Madipakkam, Chennai.

15. Harinder Rathee
    Inspector (Examiner), Group 'B'
    Aged 28 Years,
    S/o Sh. Balwant Singh Rathee,
    R/o H.No. 385, Ward 15, Palika Colony,
    Bahadurgarh-124507
                                                     ...Petitioners

(By Advocate : Mr. M.K. Bhardwaj)

                           Vs.

1.   Sh. Ajay Bhushan Pandey,
     Secretary,
     Department of Revenue,
     Ministry of Finance,
     North Block, New Delhi.

2.   Sh. S. Ramesh, Chairman,
     CBIC, Ministry of Finance,
     North Block, New Delhi.

3.   Sh. M. Ajit Kumar, Chief Commissioner of Customs,
     Custom House, No.60, Rajaji Salai, Chennai-600001.

4.   Sh. A. K. Nigam, Commissioner of Customs (CH-VIII)
     Custom House, No.60, Rajaji Salai,
     Chennai-600 001.

5.   Sh. M. K. Gupta, Under Secretary (AD-IIA)
     CBIC, Department of Revenue,
     Ministry of Finance, Govt. of India,
     North Block, New Delhi.
                                           ...Respondents

(By Advocate : Mr. Piyush Gaur)
                                 4
                                    CP No. 740/2019 in OA No. 1340/2018


                   : O R D E R (ORAL) :

Justice L. Narasimha Reddy, Chairman :

This Cp is filed alleging that the respondents did not implement the order dated 04.04.2018 passed by this Tribunal in OA No. 1340/2018.

2. Through a separate order, we allowed RA No. 150/2019 and recalled the order dated 04.04.2018.

3. The CP has, therefore, become infructuous and the same is, accordingly, closed.




(Mohd. Jamshed)             (Justice L. Narasimha Reddy)
  Member (A)                        Chairman
/ankit/