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[Cites 0, Cited by 0] [Section 25] [Entire Act]

NCT Delhi - Subsection

Section 25(4) in The Delhi Fish, Poultry and Egg Marketing Committee Bye-Laws, 2001

(4)As soon as the vehicle load or head-load arrives at the premises of a commission agent, it shall be incumbent on such commission agent to get them unloaded at the auction site for inspection of the purchasers.