Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 72 in The Maharashtra Medical Council Rules, 1967 72. Record of proceedings at inquiries. - The President shall keep a record of proceedings at the inquiry held under rule 71 including the evidence of each witness.
