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[Cites 0, Cited by 0] [Section 23(6)] [Section 23] [Entire Act]

State of Chattisgarh - Subsection

Section 23(6)(xxxv) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004

(xxxv)cancel examinations in the event of malpractices partially or wholly and to take action against any person or group of persons or institutions found guilty of such malpractices, including rustication of students;