Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30A(1)] [Section 30A] [Entire Act]

Union of India - Subsection

Section 30A(1)(ii) in The Customs Act, 1962

(ii)the passenger name record information of arriving passengers, in such form, containing such particulars, in such manner and within such time, as may be prescribed.