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[Cites 0, Cited by 0] [Section 68(3)] [Section 68] [Entire Act]

State of Odisha - Subsection

Section 68(3)(d) in The Orissa Municipal Corporation (Division of City into Wards, Reservation of Seats, and Conduct of Election) Rules, 2003

(d)The valid ballot papers found in each ballot box shall thereafter be bundled together and kept alongwith the bundle of rejected ballot papers, if any found in that box,in a separate packet which shall be sealed and on which shall be recorder the name of Municipal Corporation, ward number and the date of counting.