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[Cites 0, Cited by 0] [Section 610A(2)] [Section 610A] [Entire Act]

Union of India - Subsection

Section 610A(2)(a) in The Companies Act, 1956

(a)the information contained in the statement reproduces or is derived from returns and document filed by the company on paper or on computer network, floppy, diskette, magnetic catridge tape, CD-rom or any other computer readable media;