Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 47A] [Entire Act]

State of Kerala - Subsection

Section 47A(ii) in Travancore-Cochin Medical Practitioners Act, 1953

(ii)registered on or after the first day of November 1956 under the said Act as applied to the district of Malabar.