Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Section 2] [Entire Act] Bombay Presidency - Subsection Section 2(12) in The Bombay University Act, 1974 (12)"Hall" means a unit of residence, or of corporate life, for the students of the University or any College or Institution, provided, maintained or recognised by the University;
