Supreme Court - Daily Orders
D.Vijayalakshmi vs T.K.Vijay Kumar on 22 January, 2021
Bench: Uday Umesh Lalit, Hemant Gupta, S. Ravindra Bhat
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
I.A. NO.112824 OF 2020
IN
CIVIL APPEAL NO.10723 OF 2013
D. VIJAYALAKSHMI Appellant
VERSUS
T.K. VIJAY KUMAR Respondent
O R D E R
Mr. Guntur Prabhakar, learned counsel for the appellant submits that he has received instructions to withdraw the present appeal.
I.A. No.112824 of 2020 is, accordingly, allowed.
The Civil Appeal is dismissed as withdrawn.
......................J. [UDAY UMESH LALIT] ......................J. [HEMANT GUPTA] ......................J. [S. RAVINDRA BHAT] NEW DELHI;
JANUARY 22, 2021 Signature Not Verified Digitally signed by Dr. Mukesh Nasa Date: 2021.01.25 17:32:46 IST Reason: ITEM NO.3 COURT NO.4 SECTION XII-A (HEARING THROUGH VIDEO CONFERENCING) S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal No.10723/2013 D. VIJAYALAKSHMI Appellant(s) VERSUS T.K. VIJAY KUMAR Respondent(s) (IA No.112824/2020 - FOR PERMISSION TO WITHDRAW THE CIVIL APPEAL) Date : 22-01-2021 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT HON'BLE MR. JUSTICE HEMANT GUPTA HON'BLE MR. JUSTICE S. RAVINDRA BHAT For Appellant(s) Mr. Guntur Prabhakar, AOR Ms. Prerna Singh, Adv.
Mr. Guntur Pramod Kumar, Adv.
For Respondent(s) Mr. S. Udaya Kumar Sagar, Adv.
Ms. Bina Madhavan, Adv.
Ms. Akanksha Mehra, Adv.
M/s. Lawyer’s Knit & Co., AOR UPON hearing the counsel the Court made the following O R D E R I.A. No.112824 of 2020 is allowed.
The appeal is dismissed as withdrawn, in terms of the Signed Order.
(MUKESH NASA) (PRADEEP KUMAR) COURT MASTER BRANCH OFFICER (Signed Order is placed on the file)