Himachal Pradesh High Court
Rato Devi vs . State Of H.P. on 11 October, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
CWP No. 7073/202211.10.2022 Present: Mr. Jai Dev Thakur, Advocate, for the petitioner.
Mr. Ashok Sharma, A.G. with Mr. Rajinder Dogra, Sr. Addl. A.G., Mr. Shiv Pal Manhans, Addl. A.G., Mr. Bhupinder Thakur, Dy.A.G. & Mr. Rajat Chauhan, Law Officer, for respondents No. 1 to 3.
CWP No. 7073/2022 & CMP No. 14135/2022 Notice. Mr. Bhupinder Thakur, learned Deputy Advocate General, appears and waives service of notice on behalf of respondents No.1 to 3. Reply within four weeks.
List on 15.11.2022.
CMP No. 14136/2022 The application is disposed of with a direction to the petitioner/applicant to file English translation of Annexures in question within a period of four weeks from today.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 11.10.2022 (pankaj) ::: Downloaded on - 11/10/2022 20:08:13 :::CIS