Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 974 in Police Regulations, Bengal , 1943 974. Storage of clothing. - Clothing should be carefully stored in almirahs and shelves, and a sufficient quantity of napthalene or powdered borax used to keep away insects. The key of the clothing godown shall remain in the custody of the Armed Inspector.
