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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 22(1)(a) in The Arunachal Pradesh Co-operative Societies Rules, 1984

(a)in the case of a society with unlimited liability, it shall be the actual amount received by the society in respect of such share or interest;