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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(4) in Rajasthan State Dental Council Rules, 2008

(4)If a poll is found necessary, the Returning officer shall, two weeks before the date appointed therefore, send by registered post to each elector a letter of intimation in Form D. together with a numbered declaration paper in Form-B, a voting paper in Form C containing the names of the candidates in alphabetical order and bearing the Returning officer's initials of facsimile signature, a voting paper cover addressed to him (The Returning officer) and an outer cover also addressed to him.