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[Cites 0, Cited by 0] [Section 69(1)] [Section 69] [Entire Act]

State of Odisha - Subsection

Section 69(1)(d) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(d)eye splices and loops of ropes for the attachment of hooks rings and other such parts to wire ropes are made with suitable thimble;