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State of Uttar Pradesh - Section

Section 11 in The U.P. Scheduled Commodities Distribution Order, 1990

11. Dishonest application for identity card.

- No person shall-
(a)dishonestly apply for or receive or use an identity card when provision has been made for him or any other member of his household or establishment in any other identity card;
(b)give incorrect details while applying for an identity card;
(c)wilfully alter or destroy an identity card issued to him.