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Union of India - Section

Section 54 in Finance Act, 2012

54. Amendment of section 115JF.

- In section 115JF of the Income-tax Act, with effect from the 1st day of April, 2013, -
(i)clause (c) shall be omitted;
(ii)in clause (d), for the words "a limited liability partnership on its total income", the words "a person on his total income" shall be substituted.