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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(1)(k) in The Karnataka State Civil Services (Regulation of transfer of staff of Department of Collegiate Education) Act, 2012

(k)"teaching Staff" means,-
(i)a person appointed to any of the category of teaching posts such as professor, Associate Professor/Assistant Professor in a Government First Grade College belonging to the Department of Collegiate Education Services as specified in the Schedule;
(ii)a person appointed to the category of posts of Librarian in a Government First Grade College belonging to the Department of Collegiate Education Services as specified in the Schedule; and
(iii)a person appointed to the category of posts of Physical Culture Instructor in a Government First Grade College belonging to the Department of Collegiate Education Services as specified in the Schedule.