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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(7) in Atomic Minerals Concession Rules, 2016

(7)The prospective lessee shall submit the documents in support of the fulfilment of the conditions specified in Sub-rule (6), and within ninety days of receipt of such documents the State Government shall issue an order to the prospective lessee for granting the mining lease.