Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act] State of Haryana - Subsection Section 4(4)(a) in The Haryana Special Economic Zone Act, 2005 (a)it shall approval, modify or reject any proposal for the establishment of Special Economic Zone on the basis of the recommendations of the project evaluation committee: