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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(1)(e) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2019

(e)Deferred works relating to ash pond or ash handling system in additional to the original scope of work, on case to case basis: