Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Section 23(2)] [Section 23] [Entire Act]

State of Punjab - Subsection

Section 23(2)(a) in Punjab Urban Estates (Development and Regulation) Act, 1964

(a)the terms and conditions on which any land or building may be transferred by the State Government under this Act ;