Section 936 in Rules under the United Provinces Excise Act, 1910
936. Grant of licence for the collection of bhang.
- Licences for the collection of the spontaneous growth of the hemp plant for the production of Bhang therefrom and for the storage of Bhang only so produced may be granted by the Collector to supply contractors of Bhang authorized in this behalf by the owners and occupiers of land on which such growth occurs in the districts mentioned in the preceding paragraph.
