Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(7)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(7)(i) in The Chennai Metropolitan Area Groundwater (Regulation) Act, 1987

(i)every person extracting or using groundwater in the scheduled area for any purpose other than domestic purposes; or