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[Cites 0, Cited by 0] [Section 193(1)] [Section 193] [Entire Act]

State of West Bengal - Subsection

Section 193(1)(b) in West Bengal Municipal Act, 1993

(b)the land use pattern depicting reservation or allotment of any site for any street, parking lot, open space, park, recreation ground, school, market or any other public purpose;