Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 11 in The Rajasthan Secondary Education Regulations, 1957

11. It shall be the duty of the various Committees of Courses to make recommendations in proper time to the Examinations Committee on matters relevant to Regulations 3 (c), (d), (e). and (j) of Chapter LX of the Regulations.