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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(b) in The M.P. Vishesh Sashastra Bal Niyam, 1973

(b)"direct recruitment" a person is said to be recruited by direct recruitment to the Special Armed Force when at the time of his first appointment there to he was not in the service of the State Government;