Delhi High Court - Orders
Wg Cdr Ravi Khandelwal (Af-29434-F) Med vs Union Of India And Ors on 25 February, 2020
Author: S.Muralidhar
Bench: S.Muralidhar, Talwant Singh
$~70
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2134/2020
WG CDR RAVI KHANDELWAL (AF-29434-F) MED .....Petitioner
Through: Mr. Tarun Sharma with Ms. Akansha
Kapoor and Mr. Pradeep Singh,
Advocates.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Ms. Barkha Babbar, Advocate for
UOI with A/C Anil Thakur, CRPF.
CORAM:
JUSTICE S.MURALIDHAR
JUSTICE TALWANT SINGH
ORDER
% 25.02.2020 CM APPL. 7550/2020 (Exemption)
1. Allowed, subject to all just exceptions.
W.P.(C) 2134/2020
2. Notice. Ms. Barkha Babbar, accepts notice on behalf of the Respondent/Union of India.
3. List before the Registrar on 6th May, 2020, for completion of service and pleadings.
4. List before the Court on 26th August, 2020.
S.MURALIDHAR, J.
TALWANT SINGH, J.
FEBRUARY 25, 2020/nk