Section 39(1)(g) in The Gujarat Fire Prevention and Life Safety Measures Act, 2013

[Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act]

State of Gujarat - Subsection

Section 39(1)(g) in The Gujarat Fire Prevention and Life Safety Measures Act, 2013

(g)under sub-section (1) of section 29, carries out the work of providing fire prevention and life safety measures, or performing such other related activities by a person other than the Licensed Agency; or

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State of Gujarat - Subsection

Section 39(1)(g) in The Gujarat Fire Prevention and Life Safety Measures Act, 2013