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[Cites 0, Cited by 0] [Section 358] [Entire Act]

State of Jharkhand - Subsection

Section 358(l) in Bihar Education Code, 1961

(l)The committee has the right to recommend the transfer of any teacher from its school, and to be consulted ordinarily before a teacher is transferred to or from the school, provided that if the case is one of transfer from a school, the committee need not be consulted if the teacher has been a member of the school staff for more than seven years.