Section 80(1)(b) in Government of India Act, 1935

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Union of India - Subsection

Section 80(1)(b) in Government of India Act, 1935

(b)the several sums required to meet the expenditure charged on the revenues of the Province but not exceeding, in the case of any sum, the sum shown in the statement previously laid before the Chamber or Chambers:

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Union of India - Subsection

Section 80(1)(b) in Government of India Act, 1935