Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Telangana - Subsection Section 29(2) in Telangana Bio-fertilizers (Monitoring and Quality Control) Act, 2006 (2)Where a person holds Certificate of Registration for sale of Bio-fertilizers, he shall maintain separate books of Accounts for the sales made by him.
