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State of Gujarat - Section

Section 3 in Gender Sensitisation & Sexual Harassment of Women at District Court, Gandhinagar and Courts under the jurisdiction of District Court, Gandhinagar (Prevention, Prohibition and Redressal) Regulations, 2013

3. Prevention of sexual harassment.

- No woman shall be subjected to sexual harassment at the precincts of the District Court, Gandhinagar and Courts under the jurisdiction of District Court, Gandhinagar.Chapter-II Composition & Constitution of Gender Sensitisation & Internal Complaints Committee