Chattisgarh High Court
Sewak Ram Chakradhari vs State Of Chhattisgarh 7 Crmp/416/2020 ... on 19 February, 2020
Author: Pr Ramachandra Menon
Bench: Pr Ramachandra Menon, Parth Prateem Sahu
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
WA No. 471 of 2019
• Sewak Ram Chakradhari, S/o Jagdish Chakradhari Aged About 45 Years
R/o Village Khurshipar, Post Salebhata, Tahsil Baghbhara And District
Mahasamund, Chhattisgarh. (Petitioner No. 1), District : Mahasamund,
Chhattisgarh
---- Appellant
Versus
1. State of Chhattisgarh Through The Secretary, Department Of Labour,
Mahanadi Bhawan, Mantralaya, Naya Raipur, Raipur, Chhattisgarh.
(Respondent No. 1)
2. Building And Other Construction Workers Welfare Board Through Its
Secretary, Office Complex, Ekatm Path Sector -24, Atal Nagar, Raipur,
Chhattisgarh. (Respondent No. 2)
3. Bharti Sahu W/o Shri Radheshyam Aged About 31 Years R/o Village Sirri,
Post And Tahsil Baghbhara And District Mahasamund, Chhattisgarh.
(Petitioner No. 2)
4. Hema Sahu W/o Shri Dilip Sahu Aged About 43 Years R/o Village
Ghoynabahara, Post- Khomakhan, Tahsil Baghbhara And District
Mahasamund, Chhattisgarh. (Petitioner No. 3), District : Mahasamund,
Chhattisgarh
5. Sevti Sinha W/o Shri Chhabi Lal Sinha Aged About 39 Years R/o Village
Mohba, Post Ganjar, Tahsil Baghbhara And District Mahasamund,
Chhattisgarh. (Petitioner No. 4), District : Mahasamund, Chhattisgarh
6. Harish Kumar Sahu S/o Shri Kaliram Sahu Aged About 41 Years R/o Ward
No. 2, Village Bihajhar, Tahsil Baghbhara And District Mahasamund,
Chhattisgarh. (Petitioner No. 5)
7. Pokhraj Sahu S/o Shri Kunjram Sahu Aged About 34 Years R/o Village
Bidora, Post- Bakma, Tahsil Baghbhara And District Mahasamund,
Chhattisgarh. (Petitioner No. 6)
8. Purshottam Kumar Patel S/o Arjun Singh Patel Aged About 31 Years R/o
Ward No. 10, Kotanpali, Tumgaon, Tahsil Baghbhara And District
Mahasamund, Chhattisgarh. (Petitioner No. 7), District : Mahasamund,
Chhattisgarh
9. Uma Soni W/o Arjun Soni Aged About 49 Years R/o Ward No- 15,
Komakhan, Tahsil Baghbhara And District Mahasamund, Chhattisgarh.
(Petitioner No. 8)
10. Dinesh Tamboli S/o Shri Dhaniram Tamboli Aged About 48 Years R/o
Ward No- 18, Behind Ram Mandir, Kurmeepara, Mahasamund, Tahsil And
District Mahasamund, Chhattisgarh. (Petitioner No. 9)
11. Megnath Patel S/o Shri Gada Ram Patel Aged About 47 Years R/o
Medhapali, Tahsil Basna, District Mahasamund, Chhattisgarh. (Petitioner
No. 10), District : Mahasamund, Chhattisgarh
12. Gourchandra Pradhan S/o Shri Sita Ram Pradhan Aged About 45 Years
R/o Ward No- 2, Bichiya, Tahsil Basna, District Mahasamund,
Chhattisgarh. (Petitioner No. 11), District : Mahasamund, Chhattisgarh
WA 471 of 2019
2
-----Respondents
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For Appellant : Shri Sidharth Rathod, Advocate For Respondents/State : Shri Gagan Tiwari, Dy GA
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Hon'ble Shri PR Ramachandra Menon, Chief Justice & Hon'ble Shri Justice Parth Prateem Sahu Order on Board Per PR Ramachandra Menon,CJ 19.02.2020
1. Learned counsel for the appellant seeks for permission of this Court to withdraw this petition.
2. The Writ Appeal is dismissed as withdrawn without prejudice to the rights to move this Court in case any future cause of action arises.
3. Accordingly, the appeal is dismissed as withdrawn.
Sd/- Sd/-
(PR Ramachandra Menon) (Parth Prateem Sahu)
Chief Justice Judge
padma