Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 78C in Andhra Pradesh Education Act, 1982

78C. [ "Special representation in.appointment to the posts: The rule of special representation (Reservation) in favour of Scheduled Castes, Scheduled Tribes and Backward Classes shall be applicable for appointments to the posts in Private Educational Institutions:

Provided that the rule of special representation shall not be applicable to the Minority Educational Institutions.