Supreme Court - Daily Orders
Jagmohan Singh Raju vs Union Of India on 11 December, 2020
Bench: Indu Malhotra, R. Subhash Reddy
ITEM NO.4 Court 8 (Video Conferencing) SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 13989/2020
(Arising out of impugned final judgment and order dated 23-01-2020
in WPC No. 13808/2018 passed by the High Court Of Delhi At New
Delhi)
JAGMOHAN SINGH RAJU Petitioner(s)
VERSUS
UNION OF INDIA & ANR. Respondent(s)
Date : 11-12-2020 This petition was called on for hearing today.
CORAM : HON'BLE MS. JUSTICE INDU MALHOTRA
HON'BLE MR. JUSTICE R. SUBHASH REDDY
For Petitioner(s) Mr. Mukul Rohatgi, Sr. Adv.
Mr. Aditya Dewan, Adv.
Mr. Udita Singh, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
Pending application, if any, stands disposed of.
(MEENAKSHI KOHLI) (BEENA JOLLY) ASTT. REGISTRAR-cum-PS COURT MASTER Signature Not Verified Digitally signed by MEENAKSHI KOHLI Date: 2020.12.11 17:23:38 IST Reason: