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Andhra Pradesh High Court - Amravati

Unknown vs Wo Thousand And Twenty Five on 1 December, 2025

IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATS

WO THOUSAND AND TWENTY FIVE

PRESENT:

iA No. 1 OF 2025
IN
CRLP NO: 2788 OF 2025

Sebveean:

Street, lsukathota, Visakhs 20 ainarn Uraban, "Visakhapatnam

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_msttioners/Accused Noo §

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AND

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fA sreegead:  Phyg yok "ei bide Sey SFPz ~ ee Teles Dbedin
OF AP, Amaravall, "Throweh Station House Officer, Cyber Crime Police

Slaton, Visakhapatnam Distric

Petition under Section S28 of BNSS. 2083 is fled | praying that in the

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conditions imposed by this Hon'ble C:

oN ais PIPER aL SFP RE Ae : we ad -
MQ os Axe SA PPS Re

Sybe me Pouce olation, Visakhasainarm, for alles
under Sectlane 111(2), STO(2), 31864) read with 6 Sie} of the Bharatiya Nyaya

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wh . At - Pa wn, 3 me peg oy Fak o S ¢ +
sanntila, 2023 and Sections AGO and Ad of the iMnrriation Technology Act,


anne eae . ming 2 ants
2000- 2008 and Sections 3 and 4 of the Andhra Pracash Ga: ng Act, Ta Fa,

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Gounsel for the Petitioner -SRi SRAVAN NUNLAR A AIDANA
Gounsel for the Respondent PUBLIC PROSECUTOR

TAs Court nracde the folleaving

ORDER

Haard the learned counsel for the petitioners and learned Assistant Public Prosecuter. petition, the Order passed by the ome cnet ore a iB A For the reasons rantinned in. learned Single Judge in CrP. No.@t98 of 2025, dated 37.03.2025, a rtp.

maragranh No.8, directing the petitioners to appear befors the Station House Officer concerned ones in a week, Lc, every Saturday between T00 am. and 7206 p.m., uN filing of the charge sheet is modified. The petitioners shall now appear before the Station House Officer concerned as and when required, Hi fling of the charge sheet. Accordingly, LA.No Jt of 20245 is ordered, wad Ad oe Pt on 3 s "tS a TS, Phy SERS | Slew dp ey Se mf Mires Paes Loe onde The Chief Judicial Magistrate of first Class. Visakhapatnam, o ft ks co2 ys Thee S Ry 85 dese PEE AR. exe fries Dahan Cbatiany Sombhkarnekdn nn, rhe Station House Officer, Cyber Crime Police Slation, Visakhapatnam ne CG to SRE SRAVAN KUMAR NAIDANA Advocate fOPUC] Two (Cs to Public Prosecutor, High Court of AP. Amaravatl (QUT. One spare copy HGH COURT OR YLAJ DATED OU 2025 ORDER IANO. OF 2038 iN

a) fe RLP No 2188 of 2035 SS a ing, Wigeereee, yt Up UTEP H gy . Sy AW SS