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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(3) in The National Tiger Conservation Authority (Annual Report and Annual Statement of Accounts) Rules, 2007

(3)Two copies of the authenticated report shall be submitted by the Member Secretary to the Central Government by the end of August following the year to which the annual report relates to enable the Central Government to take action as required under section 38T of the Act.